Bombay High Court
Bhausaheb Baburao Galande And Others vs The State Of Maharashtra And Others on 17 January, 2019
Bench: S.S. Shinde, R.G. Avachat
cwp82.19.odt
1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
CRIMINAL WRIT PETITION NO.82 OF 2019
Bhausaheb Baburao Galande
and others.
...PETITIONERS
VERSUS
The State of Maharashtra
and others.
...RESPONDENTS
...
Mr.A.S. More Advocate for Petitioners.
Mr.S.B. Narwade, A.P.P. for Resp. Nos.1 to 3.
...
CORAM: S.S. SHINDE AND
R.G. AVACHAT, JJ.
DATE : 17TH JANUARY, 2019
ORDER :
1. Not on Board. On mentioning taken on Board. Heard. Issue notice to the Respondents, returnable on 7th February, 2019. Learned A.P.P. waives service of notice for Respondent Nos. 1 ::: Uploaded on - 18/01/2019 ::: Downloaded on - 19/01/2019 02:59:03 ::: cwp82.19.odt 2 to 3.
2. In addition to usual mode of service, the Petitioners to serve Respondent Nos.4 and 5 by alternate mode of service such as Fax/E-
mail/Courier and file affidavit of service with status report, before next date of hearing.
[R.G. AVACHAT, J.] [S.S. SHINDE, J.] asb/JAN19 ::: Uploaded on - 18/01/2019 ::: Downloaded on - 19/01/2019 02:59:03 :::