Gauhati High Court
Smt Dipika Gogoi Khanikar vs Sri Pradip Khanikar on 24 October, 2019
Author: Ajai Lamba
Bench: Ajai Lamba, Achintya Malla Bujor Barua
Page No.# 1/3
GAHC010004572017
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : Mat.App. 51/2018
1:SMT DIPIKA GOGOI KHANIKAR
W/O SRI PRADIP KHANIKAR ,
RESIDENT OF SRIPURIA, TINSUKIA ,P.O. P.S. AND DIST TINSUKIA
VERSUS
1:SRI PRADIP KHANIKAR
S/O LATE SWARUP KHANIKAR ,
RESIDENT OF DULIAJAN OIL COMPANY , QUARTER NO. 229B TYPE (NEAR
LIBRARY) DULUAJAN ,P.O. AND P.S. DULIAJAN ,DIST. DIBRUGARH,
ASSAM ,PIN. 7866502
Advocate for the Petitioner : MR. A K GUPTA
Advocate for the Respondent : MR G P BHOWMIK
Linked Case : CRP 278/2017 1:PRADIP KHANIKAR S/O- LATE SWARUP KHANIKAR R/O- QTR NO. 229 B TYPE NEAR LIBRARY DULIAJAN P.S AND P.O- DULIAJAN DIST- DIBRUGARH ASSAM PIN- 786001 VERSUS Page No.# 2/3 1:SMT. DIPIKA KHANIKAR R/O- SRIPURIA TINSUKIA P.O P.S AND DIST- TINSUKIA ASSAM PIN- 786145 Advocate for the Petitioner : MRG P BHOWMIK Advocate for the Respondent : MR. R S MISHRA Linked Case : Mat.App. 21/2018 1:PRADIP KHANIKAR S/O LT. SWARUP KHANIKAR R/O QR. 229 B TYPE (NEAR LIBRARY) DULIAJAN P.S. AND P.O. DULIAJAN DIST. DIBRUGARH ASSAM PIN 786001 VERSUS 1:SMT. DIPIKA KHANIKAR W/O PRADIP KHANIKAR R/O SRIPURIA TINSUKIA P.O. P.S. AND DIST. TINSUKIA ASSAM PIN 786145 Advocate for the Petitioner : MR G P BHOWMIK Advocate for the Respondent : MR. A K GUPTA Page No.# 3/3 BEFORE HON'BLE THE CHIEF JUSTICE MR. AJAI LAMBA HON'BLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA 24-10-2019 (Ajai Lamba, CJ ) Arguing counsel for the appellant is not available and, therefore, a request for adjournment has been made.
List on 29th October, 2019 high-up in the list.
No further adjournment will be granted.
JUDGE CHIEF JUSTICE Comparing Assistant