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State of Andhra Pradesh - Section

Section 25 in Andhra Pradesh Teachers (Regulation of Transfer) Rules, 2000

25. Exception.

- All transfers shall be effected as per the schedule to be communicated by Director of School Education and no transfer of teachers may be made thereafter, during the academic year except in the following cases, namely:
(1)in the event of disciplinary action;
(2)consequent on promotion;
(3)consequent on the re-adjustment of surplus posts, if any; and
(4)inter-district transfers where the DEO's concerned of both the Districts agree, under orders of Government.