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[Cites 0, Cited by 0] [Section 1192(2)] [Section 1192] [Entire Act]

Bengal Presidency - Subsection

Section 1192(2)(ix) in Police Regulations, Bengal , 1943

(ix)To see that incorrect entries, if any, are cancelled neatly in red ink and the correct entry inserted (The officer signing the bill shall initial each such correction.)