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[Cites 0, Cited by 0] [Section 15] [Entire Act]

NCT Delhi - Subsection

Section 15(13) in The Delhi Electricity Regulatory Commission (Forum for Redressal of Grievances of the Consumers and Ombudsman) Regulations, 2018

(13)The Forum may, subject to the Regulation made by the Commission in this regard, award compensation to the complainant as it considers just and appropriate in the circumstances of the case.