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State of Uttar Pradesh - Section

Section 12 in The U.P. Blackmarketeer Prisoners Rules, 1979

12. Toilets.

- Blackmarketeer prisoners in the superior and ordinary classes shall be supplied with such toilet articles as are admissible to convicts of the corresponding classes, vide Appendix E. The Superintendent may permit a blackmarketeer prisoner to receive other toilet articles at his own cost or from friends and relatives. The Superintendent may withhold any articles the supply of which he considers to be objectionable.The tooth powder should be prepared according to the following prescription in some centrally located Jail or Jails and distributed to various Jails according to their requirements:
1 2   3
Menthol 85 Gram } For 100 prisoners for one month.
Thymol 85 Gram
Acid Carbolic 70 Gram
Chalk 15 Kg. 550 gram.
A convict barber will be available but superior class blackmarketeer prisoners may, if they like, use their own safety razors.