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State of Uttar Pradesh - Section
Section 12 in The U.P. Blackmarketeer Prisoners Rules, 1979
12. Toilets.
- Blackmarketeer prisoners in the superior and ordinary classes shall be supplied with such toilet articles as are admissible to convicts of the corresponding classes, vide Appendix E. The Superintendent may permit a blackmarketeer prisoner to receive other toilet articles at his own cost or from friends and relatives. The Superintendent may withhold any articles the supply of which he considers to be objectionable.The tooth powder should be prepared according to the following prescription in some centrally located Jail or Jails and distributed to various Jails according to their requirements:| 1 | 2 | 3 | |
| Menthol | 85 Gram | } | For 100 prisoners for one month. |
| Thymol | 85 Gram | ||
| Acid Carbolic | 70 Gram | ||
| Chalk | 15 Kg. 550 gram. |