Section 42A(3)(c) in Tamil Nadu Land Improvement Schemes Act, 1959

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State of Tamilnadu - Subsection

Section 42A(3)(c) in Tamil Nadu Land Improvement Schemes Act, 1959

(c)Pre-project and Post-project datas are to be collected with respect to the following namely:-

(i)Hydrologic and Sedimentation including climatic and watershed attributes;

(ii)Socio-economic data, which will cover family size and economics, holdings, crop and plant management, production and return and employment.]