Section 10(2)(a) in The Jammu And Kashmir Prevention Of Illicit Traffic In Narcotic Drugs And Psychotropic Substances Act, 1988

[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

(a)for the words "detention of the person concerned," the words "the continued detention of the person concerned" shall be substituted;

Legal Document View