Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 2] [Entire Act]

State of Karnataka - Subsection

Section 2(39) in The Karnataka Prohibition Act, 1961

(39)“transport” means to move from one place to another within the State, whether any intervening area lies wholly within the State or not.