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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Jharkhand - Subsection

Section 6(3) in The Bihar Consolidation of Holdings and Prevention of Fragmentation Rules, 1958

(3)Sections 25A and 26 of the Santhal Parganas Settlement Regulation (Regulation III of 1872) shall not apply.