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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(i) in The Orissa Irrigation Rules, 1961

(i)[ "Water Users' Association" means farmers' bodies/users of water from irrigation were registered under the Societies Registration Act, 1960 and duly recognised by the Irrigation Officer/Executive Engineer under whose territorial jurisdiction it is located and with whom the Irrigation Officer, Executive Engineer enters in to an agreement;] [Substituted O.G.E.No. 1423 Notification No. 51010-IIIW-Legis.39/99 - R, dated 29.9.1999.]