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[Cites 0, Cited by 0] [Section 1(5)] [Section 1] [Entire Act]

State of Andhra Pradesh - Subsection

Section 1(5)(i) in Andhra Pradesh Gram Panchayat Land Development (Layout and Building) Rules, 2002

(i)Levy of fees under sub-rules (3) and (4) or Rule 5.