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[Cites 0, Cited by 0] [Section 806] [Entire Act]

Bengal Presidency - Subsection

Section 806(b) in Police Regulations, Bengal , 1943

(b)An officer who has not passed these examinations completely shall not be promoted to the post of Inspector either in an officiating or a permanent capacity. A Sub-Inspector should be allowed six chances to appear in the examination in any particular subject and on his failing in the 6th chance he should be debarred from appearing in any future examination.