Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Haryana - Subsection Section 11(i) in Pandit Bhagwat Dayal Sharma University of Health Sciences Rohtak Act, 2008 (i)to borrow with the approval of the Government, on the security of the property of University, money for the purposes of University;
