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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

State of West Bengal - Subsection

Section 19(1)(xiii) in The Calcutta University Act, 1979.

(xiii)to consider, and advise on, proposals from the Syndicate for cooperation with other universities, institutions and educational authorities in matters that relate to or further the educational objectives of the University;