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[Cites 0, Cited by 1] [Section 48(3)] [Section 48] [Entire Act]

Union of India - Subsection

Section 48(3)(vi) in Motor Vehicles Act, 1939

(vi)the maximum number of passengers and the maximum weight of luggage that may be carried on any specified vehicle or on any vehicle of a specified type, either generally or on specified occasions or at specified times and seasons;