Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10UF] [Entire Act] Union of India - Subsection Section 10UF(2) in Income Tax Rules, 1962 (2)The expenditure of an Approving Panel shall be met from the budgetary grants of the Department of Revenue in the Ministry of Finance of the Central Government.] [Inserted by Notification No. G.S.R. 701(E), dated 30.9.2019 (w.e.f. 26.3.1962).]
