Himachal Pradesh High Court
Lal Chand & Anr. vs . Ram Charan & Ors. on 30 June, 2023
Author: Virender Singh
Bench: Virender Singh
Lal Chand & Anr. vs. Ram Charan & Ors.
.
RSA No. 147 of 2023 30.6.2023 Present: Mr. Neeraj Gupta, Senior Advocate with Mr. Vedhant Ranta, Advocate, for the appellants.
RSA No. 147 of 2023 Let, notice be issued to the respondents, calling upon them as to why the appeal be not admitted for hearing.
Notices be issued to the respondents, returnable for 14th July, 2023. Steps be taken within three days from today.
CMP No. 8017 of 2023 Notice in the aforesaid terms.
Till then, the respondents are restrained from creating any kind of charge or raising loan over the suit property.
Compliance of order 39 Rule 3 CPC be made immediately.
( Virender Singh ) Judge June 30, 2023 (vs) ::: Downloaded on - 30/06/2023 20:35:26 :::CIS