Delhi High Court - Orders
Umar Khalid vs Jawahalal Nehru University on 9 August, 2024
Author: Swarana Kanta Sharma
Bench: Swarana Kanta Sharma
$~19 & 20
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 7406/2018
UMAR KHALID .....Petitioner
Through: Ms. Puhumi Aditya (proxy counsel)
for Mr. Jawahar Raja, Advocate
versus
JAWAHALAL NEHRU UNIVERSITY .....Respondent
Through: Mr. Navdeep Singh, Ms. Devika
Thakur and Mr. Ranvijay Singh,
Advocates
(20)
+ W.P.(C) 7464/2018 & CM APPL. 28574/2018
ANIRBAN BHATTACHARYA .....Petitioner
Through: None.
versus
JAWAHARLAL NEHRU UNIVERSITY .....Respondent
Through: Mr. Navdeep Singh, Ms. Devika
Thakur and Mr. Ranvijay Singh,
Advocates
CORAM:
HON'BLE MS. JUSTICE SWARANA KANTA SHARMA
ORDER
% 09.08.2024
1. Learned counsel for petitioner appearing in W.P. (C) 7464/2018 states that he has filed written submissions but the same are under objection. Let This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 17/08/2024 at 01:15:02 the objections be removed and the written submissions be placed on record, before the next date of hearing.
2. Pleading are complete in these matters.
3. List for final disposal on 12.09.2024.
4. The order be uploaded on the website forthwith.
SWARANA KANTA SHARMA, J AUGUST 9, 2024/ns Click here to check corrigendum, if any This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 17/08/2024 at 01:15:02