Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Umar Khalid vs Jawahalal Nehru University on 9 August, 2024

Author: Swarana Kanta Sharma

Bench: Swarana Kanta Sharma

                                    $~19 & 20
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           W.P.(C) 7406/2018
                                                UMAR KHALID                                                                         .....Petitioner
                                                                                      Through:                 Ms. Puhumi Aditya (proxy counsel)
                                                                                                               for Mr. Jawahar Raja, Advocate

                                                                                      versus

                                                JAWAHALAL NEHRU UNIVERSITY                                                        .....Respondent
                                                                                      Through:                 Mr. Navdeep Singh, Ms. Devika
                                                                                                               Thakur and Mr. Ranvijay Singh,
                                                                                                               Advocates

                                    (20)
                                    +           W.P.(C) 7464/2018 & CM APPL. 28574/2018
                                                ANIRBAN BHATTACHARYA                                                                .....Petitioner
                                                                                      Through:                 None.

                                                                                      versus

                                                JAWAHARLAL NEHRU UNIVERSITY                                                       .....Respondent
                                                                                      Through:                 Mr. Navdeep Singh, Ms. Devika
                                                                                                               Thakur and Mr. Ranvijay Singh,
                                                                                                               Advocates

                                                CORAM:
                                                HON'BLE MS. JUSTICE SWARANA KANTA SHARMA
                                                                                      ORDER

% 09.08.2024

1. Learned counsel for petitioner appearing in W.P. (C) 7464/2018 states that he has filed written submissions but the same are under objection. Let This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 17/08/2024 at 01:15:02 the objections be removed and the written submissions be placed on record, before the next date of hearing.

2. Pleading are complete in these matters.

3. List for final disposal on 12.09.2024.

4. The order be uploaded on the website forthwith.

SWARANA KANTA SHARMA, J AUGUST 9, 2024/ns Click here to check corrigendum, if any This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 17/08/2024 at 01:15:02