Section 26(1) in The Maharaja Sayajirao University of Baroda Act, 1949
(1)There shall be a Dean of each Faculty, who shall be [appointed by the Syndicate in accordance with the Statutes] [These words were substituted for the words beginning with the word 'elected' and ending with the word 'Fellows' by Bombay 52 of 1950, Section 20.].
