Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 543 in Orissa Municipal Rules, 1953 543. Staircases. - In any building no main staircase shall be less than three feet in width, and no step shall have a rise of more than eight inches or a trade of less than inches.
