Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 3 in The Assam Urban Areas Rent Control Rules, 1969 3. In respect of every application made under the Act, except as indicated in Rule 4 below, a Court-fee Re.0.50 (fifty paise) shall be paid.
