Supreme Court - Daily Orders
M3M India Pvt. Ltd vs Atul Kumar Verma on 26 May, 2026
ITEM NO.50 COURT NO.4 SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 14696/2024
M3M INDIA PVT. LTD. Appellant(s)
VERSUS
ATUL KUMAR VERMA & ANR. Respondent(s)
IA No. 65318/2025 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 283242/2024 - STAY APPLICATION
WITH
C.A. No. 14700/2024 (XVII-A)
IA No. 20129/2025 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 283016/2024 - STAY APPLICATION
C.A. No. 14698/2024 (XVII-A)
IA No. 20111/2025 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 282159/2024 - STAY APPLICATION
C.A. No. 14699/2024 (XVII-A)
IA No. 281005/2024 - STAY APPLICATION
C.A. No. 14787/2024 (XVII-A)
IA No. 20120/2025 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 282928/2024 - STAY APPLICATION
C.A. No. 14697/2024 (XVII-A)
IA No. 281835/2024 - STAY APPLICATION
Date : 26-05-2026 These matters were called on for hearing today.
CORAM :
HON'BLE MRS. JUSTICE B.V. NAGARATHNA
HON'BLE MR. JUSTICE UJJAL BHUYAN
For Appellant(s) :
Signature Not Verified
Mr. Shoeb Alam, Sr. Adv.
Digitally signed by
BORRA LM VALLI
Date: 2026.05.27
Mr. Jatin Sehgal, Adv.
11:16:58 IST
Reason: Ms. Raymon Singh, Adv.
Mr. Aditya Varun, Adv.
Ms. Mahima Rai, Adv.
Ms. Aastha Sarin, Adv.
Ms. Shagufa Salim, AOR
For Respondent(s) :
Mr. Nikhil Nayyar, Sr. Adv.
Mr. Siddharth Vasudev, Adv.
Mr. T. V. S. Raghavendra Sreyas, AOR
Ms. Gayatri Gulati, Adv.
Mr. Kaustubh Singh, AOR
Mr. Nikhil Nayyar, Sr. Adv.
Ms. Ishita Singh, Adv.
Ms. Pranjal Mishra, Adv.
Mr. Shubham Jain, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List on 06.11.2026.
(B. LAKSHMI MANIKYA VALLI) (DIVYA BABBAR) COURT MASTER (SH) COURT MASTER (NSH)