Section 45(1)(a) in The Guardians and Wards Act, 1977 (1920 A.D.)

[Cites 0, Cited by 0] [Section 45(1)] [Section 45] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 45(1)(a) in The Guardians and Wards Act, 1977 (1920 A.D.)

(a)if a person having the custody of a minor fails to produce him or cause him to be produced in compliance with a (direction under section 12, sub-section (1), or to do his utmost to compel the minor to return to the custody of his guardian in obedience to an order under section 25, sub-section (1), or

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State of Jammu-Kashmir - Subsection

Section 45(1)(a) in The Guardians and Wards Act, 1977 (1920 A.D.)