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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(1)(xiv) in Maharashtra Groundwater (Development and Management) Act, 2009

(xiv)"Integrated Watershed Development and Management Plan" means an Integrated Watershed Development and Management Plan prepared under sub­section (2) of section 9;