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[Cites 0, Cited by 0] [Section 71(1)] [Section 71] [Entire Act]

NCT Delhi - Subsection

Section 71(1)(a) in The Delhi Municipal Corporation Act, 1957

(a)that such expenditure, in so far as it is to be incurred in the year in which such power is exercised or duty performed, shall be provided for under a current budget-grant; and