Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 49] [Entire Act] State of Assam - Subsection Section 49(19) in Assam Panchayat Act, 1994 (19)Health and Family Welfare. - (a) Promotion of health and family welfare programme.(b)Promotion of immunization and vaccination programme.(c)Health and Sanitation at fairs and festivals.
