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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Tamilnadu - Subsection

Section 11(2) in The Tamil Nadu Beedi Industrial Premises (Regulation of Conditions of Work) Act, 1958

(2)All such points shall be legibly marked "drinking water" in a language understood by the majority of the employed in the premises and no such point shall be situated within twenty feet of any washing place, urinal or latrine except with the prior approval in writing of the competent authority.