Section 7(5)(i) in The Patent Rules, 2003

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Union of India - Subsection

Section 7(5)(i) in The Patent Rules, 2003

(i)Subject to the approval of the Controller, any person may deposit money in advance and request the Controller to realise any fee payable by him from the said deposit and in such case the date of the receipt of the request to realise the fee or the date on which the request to realise the fee is deemed to have been received, whichever is earlier, shall be taken as the date of payment of the fee:

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Union of India - Subsection

Section 7(5)(i) in The Patent Rules, 2003