Jammu & Kashmir High Court
C P Bala Ravi & Ors vs Satish Singh Irsme & Ors on 12 October, 2022
Serial No. 66
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
WP(C) No. 301/2021
C P Bala Ravi & Ors. ...Petitioner(s)/Applicant(s)
Through: Mr. Anirudh Sharma, Advocate.
v/s
Satish Singh Irsme & Ors. .... Respondent(s)
Through: Mr. Eishaan Dadhichi, CGSC vice
Mr. Vishal Sharma, DSGI.
CORAM: HON'BLE MR. JUSTICE M.A. CHOWDHARY, JUDGE
ORDER
12.10.2022 Learned counsel for the petitioners seeks and is granted two weeks' time to file rebuttal to the compliance report.
List on 10.11.2022.
(M.A. CHOWDHARY) JUDGE Jammu 12.10.2022 Abinash