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[Cites 0, Cited by 1] [Section 30] [Entire Act]

State of Karnataka - Subsection

Section 30(1) in The Karnataka Tax on Professions, Trades, Callings and Employments Act, 1976

(1)Notwithstanding anything in any enactment governing the constitution or establishment of a local authority, no local authority shall, on or after the commencement of this Act levy any tax on profession, trades, callings or employments.