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[Cites 0, Cited by 0] [Section 34(6)] [Section 34] [Entire Act]

State of Rajasthan - Subsection

Section 34(6)(c) in First Statutes of the Jai Narayan Vyas University Jodhpur

(c)while on leave, has been permitted to retire or declared by a medical authority to be unfit for further service and applies to the Registrar for assignment on return of the policy,