Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jammu-Kashmir - Section Section 61 in The Jammu and Kashmir Christian Marriage and Divorce Act, 1957 61. Chapter VII not to apply to Roman Catholics. - This chapter, except so much of sections 58 and 59 as are referred to in section 60, shall .not apply to marriages between Roman Catholics.
