Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 3 in The Lifeboatmen's (Qualifications and Certificates) Rules, 1963 3. Lifeboatmen to be certificated. - Any person who has passed the examination to held in accordance with these rules shall be granted a certificate of efficiency as a lifeboatman.
