Rajasthan High Court - Jodhpur
Ashfaque Mohammed vs Sawar Mal Verma on 10 January, 2020
Author: Dinesh Mehta
Bench: Dinesh Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Writ Contempt No. 1109/2019 Ashfaque Mohammed
----Petitioner Versus Sawar Mal Verma
----Respondent For Petitioner(s) : Mr. Irfan Gauri For Respondent(s) : Mr. Shashank Sharma JUSTICE DINESH MEHTA Order 10/01/2020 Issue notice to the respondents.
List this matter on 17.1.2020, after showing the name of Mr. Harish Purohit.
(DINESH MEHTA),J 195-CPGoyal/-
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