Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 48(3)] [Section 48] [Entire Act] Union of India - Subsection Section 48(3)(ix) in Motor Vehicles Act, 1939 (ix)that vehicles of specified types fitted with bodies conforming to approved specifications shall be used: