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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 18(1)(b) in Securities And Exchange Board Of India (Foreign Institutional Investors) Regulations, 1995

(b)accounts of remittances to India for investments in India and realising capital gains on investments made from such remittances;