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State of Uttar Pradesh - Section

Section 35 in U.P. Board of Secondary Sanskrit Education (Appointment and Conditions of Service of Heads of Institution, Teachers and other employees of the Institutions Rules, 2009

35. [ [Rule 35 substituted by Notification No. 196 San/XV - 9-11-25(35)/04-T.C., dated 7 September, 2011. Published in U.P. Gazette Extra., Part-4, Section (kha), dated 7 September, 2011.]

The age of superannuation of Head, of Institution and teachers shall be 62 years and the age of superannuation of the other employees shall be 60 years. If the date of retirement of a head of the institution or teacher falls between 2nd July and 30th June, he shall be given automatic expansion or service till 30th June of the year unless he gives in writing the denial of the same.]