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State of Bihar - Section

Section 28 in Bihar Registration Rules, 2008

28. Endorsement when a special power of attorney is used.

- When ever a special Power of attorney is used in registration offices for the purposes of Section- 32 or Section- 34 an endorsement shall be made upon it in Form no-11 in Appendix-A and it shall be returned forthwith to the party by whom it was presented and after the inspection of it the Registering Officer shall return the power of attorney to the party by whom it was presented.