Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33] [Entire Act] State of Madhya Pradesh - Subsection Section 33(20) in The M.P. Borstal Act, 1928 (20)for regulating the transfer from one part of the whole of India [xxx] [Omitted by Madhya Pradesh Act No. 23 of 1958] to another of inmates whose terms of detention is about to expire;
