Bombay High Court
Pr. Commissioner Of Income Tax-10, ... vs India Medtronic Pvt. Ltd on 8 March, 2019
Before : Aniruddha M. Chandekar Prothonotary & Senior Master Date : 08th March, 2019 FOR REJECTION :
5 ITXAL/2412/2018 ) Mr. Vijay Kumbhar, Clerk I/b. 6 ITXAL/2413/2018 ) Akhileshwar Sharma, Advocate for 7 ITXAL/2414/2018 ) Appellants. 8 ITXAL/2415/2018 ) 9 ITXAL/2416/2018 ) P.C. : Appellants and/or their Advocate to 11 ITXAL/2418/2018 ) remove office objections on the Appeals 12 ITXAL/2419/2018 ) and get the same numbered and 22 ITXAL/2471/2018 ) registered on or before 05.04.2019, 24 ITXAL/2473/2018 ) failing Appeals to stand rejected for non- 25 ITXAL/2474/2018 ) removal of office objection under 33 ITXAL/2516/2018 ) O.S.Rule 986. 37 ITXAL/2523/2018 ) 38 ITXAL/2524/2018 ) 41 ITXAL/2529/2018 ) 47 ITXAL/2546/2018 ) 48 ITXAL/2549/2018 ) 50 ITXAL/2554/2018 ) 55 ITXAL/2586/2018 ) 56 ITXAL/2587/2018 ) 57 ITXAL/2588/2018 ) 10 ITXAL/2417/2018 ) Mr. Vijay Kumbhar, Clerk I/b. Sham 21 ITXAL/2470/2018 ) Walve, Advocate for Appellants. 23 ITXAL/2472/2018 ) 32 ITXAL/2502/2018 ) P.C. : Appellants and/or their Advocate to ) remove office objections on the Appeals ) and get the same numbered and ) registered on or before 05.04.2019, ) failing Appeals to stand rejected for non-
) removal of office objection under ) O.S.Rule 986.
Date : 08.03.2019 Prothonotary & Senior Master ::: Uploaded on - 08/03/2019 ::: Downloaded on - 14/03/2019 16:35:32 :::