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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(zb) in Punjab Apartment and Property Regulation Act, 1995

(zb)[ "unauthorized colony" means a colony which has been developed in contravention with the provisions of the Act and the rules made thereunder.] [Added by Punjab Act No. 21 of 2014, dated 27.8.2014.]