Gujarat High Court
Vijaybhai Martinbhai Christian vs Helinaben D/O Khodabhai Surabhai And ... on 4 September, 2019
Author: A.J. Shastri
Bench: A.J. Shastri
C/AO/6922/2019 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
F/APPEAL FROM ORDER NO. 6922 of 2019
With
MISC. CIVIL APPLICATION (FOR RESTORATION) NO. 1 of 2019
In F/APPEAL FROM ORDER NO. 6922 of 2019
With
F/APPEAL FROM ORDER NO. 22391 of 2019
With
F/APPEAL FROM ORDER NO. 22508 of 2019
With
F/APPEAL FROM ORDER NO. 26360 of 2019
With
F/CIVIL APPLICATION NO. 28137 of 2019
With
F/APPEAL FROM ORDER NO. 26350 of 2019
With
R/CIVIL REVISION APPLICATION NO. 95 of 2019
With
F/CIVIL REVISION APPLICATION NO. 22310 of 2019
With
F/CIVIL REVISION APPLICATION NO. 22311 of 2019
With
F/CIVIL REVISION APPLICATION NO. 22313 of 2019
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PRATIMABEN WD/O SANJIVSINH RAJPUT
Versus
MUNI CONSTRUCTION
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Appearance:
MR BM MANGUKIYA(437) for the Appellant(s) No. 1
MS BELA A PRAJAPATI(1946) for the Appellant(s) No. 1
for the Respondent(s) No. 1,2,3
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CORAM: HONOURABLE MR.JUSTICE A.J. SHASTRI
Date : 04/09/2019
ORAL ORDER
Office objections to be removed on or before 01.10.2019, failing which, the matter shall dismissed for non prosecution.
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