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Gujarat High Court

Vijaybhai Martinbhai Christian vs Helinaben D/O Khodabhai Surabhai And ... on 4 September, 2019

Author: A.J. Shastri

Bench: A.J. Shastri

           C/AO/6922/2019                                ORDER



            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
                F/APPEAL FROM ORDER NO. 6922 of 2019
                                  With
      MISC. CIVIL APPLICATION (FOR RESTORATION) NO. 1 of 2019
               In F/APPEAL FROM ORDER NO. 6922 of 2019
                                  With
                F/APPEAL FROM ORDER NO. 22391 of 2019
                                  With
                F/APPEAL FROM ORDER NO. 22508 of 2019
                                  With
                F/APPEAL FROM ORDER NO. 26360 of 2019
                                  With
                  F/CIVIL APPLICATION NO. 28137 of 2019
                                  With
                F/APPEAL FROM ORDER NO. 26350 of 2019
                                  With
             R/CIVIL REVISION APPLICATION NO. 95 of 2019
                                  With
           F/CIVIL REVISION APPLICATION NO. 22310 of 2019
                                  With
           F/CIVIL REVISION APPLICATION NO. 22311 of 2019
                                  With
           F/CIVIL REVISION APPLICATION NO. 22313 of 2019
==========================================================
                    PRATIMABEN WD/O SANJIVSINH RAJPUT
                                  Versus
                           MUNI CONSTRUCTION
==========================================================
Appearance:
MR BM MANGUKIYA(437) for the Appellant(s) No. 1
MS BELA A PRAJAPATI(1946) for the Appellant(s) No. 1
for the Respondent(s) No. 1,2,3
==========================================================

 CORAM: HONOURABLE MR.JUSTICE A.J. SHASTRI

                              Date : 04/09/2019

                               ORAL ORDER

Office objections to be removed on or before 01.10.2019, failing which, the matter shall dismissed for non prosecution.

(A.J. SHASTRI, J) DRASHTI K. SHUKLA Page 1 of 1 Downloaded on : Thu Feb 11 04:30:17 IST 2021