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State of Bihar - Section

Section 1 in Bihar Minerals (Prevention of Illegal Mining, Transportation and Storage) Rules, 2003

1. Short title, extent and commencement.

- (i) These Rules may be called Bihar Minerals (Prevention of illegal mining, transportation and storage) Rules, 2003.
(ii)It shall extend to the whole of the State of Bihar.
(iii)It shall come into force with effect from the date of publication in the Bihar Gazette.