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[Cites 0, Cited by 0] [Section 19(4)] [Section 19] [Entire Act]

State of Rajasthan - Subsection

Section 19(4)(a) in The Rajasthan Zamindari and Biswedari Abolition Act, 1959

(a)if such minor or person is under the superintendence of the Court of Wards, the amount shall be paid to the Court of Wards, and