Section 59(B) in U.P. Contract Labour (Regulation and Abolition) Rules, 1975
(B)For establishment in which the number of contract labour exceeds fifty each first-aid box shall contain the following equipment:(i)12 small sterilized dressings.(ii)6 medium size sterilized dressings.(iii)6 large size sterilized dressings.(iv)6 large size burn dressings.(v)6 (15 gms.) packets strelized cotton wool.(vi)1 (60 ml.) bottle containing a two per cent alcoholic solution of iodine.(vii)1(60 ml.) bottle containing save labile having the dose and mode of administration indicated on the label.(viii)1 roll of adhesive plaster. (ix) A snake-bite lancet.(x)1(30 gms.) bottle of potassium permanganate crystals.(xi)One pair scissors.(xii)One copy of the first-aid leaflet issued by the Director General, Factory Advise Service and Labour Institute, Government of India.(xiii)A bottle containing 100 tablets (each of 5 grains) of aspirin.(xiv)Ointment for burns.(xv)A bottle of a suitable surgical antiseptic solution. (2) Adequate arrangement shall be made for immediate recoupment of the equipment when necessary.
