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[Cites 0, Cited by 0] [Section 44S(2)] [Section 44S] [Entire Act]

State of Jharkhand - Subsection

Section 44S(2)(d) in The Bihar Co-operative Societies Act, 1935

(d)out of the property comprised in the collateral security, if any according to the procedure for the realisation of land revenue by the sale of immovable property other than the land on which the revenue is due.