Section 180 in The West Bengal Panchayat Act, 1973
180. Proceeds of road cess and public works cess to be credited to the Zilla Parishad Fund.
- Notwithstanding anything to the contrary in the Cess Act, 1880, the proceeds of road cess and public works cess, if any, levied and realised in a district shall be credited to the Zilla Parishad Fund after payment of the expenses mentioned in section 109 of the said Act.
