Allahabad High Court
Sanjay Anand vs State Of U.P. & Others on 11 January, 2010
Bench: Prakash Krishna, Yogesh Chandra Gupta
Court No. - 36 Case :- WRIT - C No. - 955 of 2010 Petitioner :- Sanjay Anand Respondent :- State Of U.P. & Others Petitioner Counsel :- Rohit Agarwal Respondent Counsel :- C.S.C. Hon'ble Prakash Krishna,J.
Hon'ble Yogesh Chandra Gupta,J.
Issue notice to respondents No. 2 and 3. Notice on behalf of respondent No.1 has been accepted by the learned standing counsel. As an interim measure, it is provided that respondents No.2 and 3 may issue No Dues Certificate within 15 days from the date of production of a certified copy of this order or to show cause.
Order Date :- 11.1.2010 NS