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Allahabad High Court

Sanjay Anand vs State Of U.P. & Others on 11 January, 2010

Bench: Prakash Krishna, Yogesh Chandra Gupta

Court No. - 36

Case :- WRIT - C No. - 955 of 2010

Petitioner :- Sanjay Anand
Respondent :- State Of U.P. & Others
Petitioner Counsel :- Rohit Agarwal
Respondent Counsel :- C.S.C.

Hon'ble Prakash Krishna,J.

Hon'ble Yogesh Chandra Gupta,J.

Issue notice to respondents No. 2 and 3. Notice on behalf of respondent No.1 has been accepted by the learned standing counsel. As an interim measure, it is provided that respondents No.2 and 3 may issue No Dues Certificate within 15 days from the date of production of a certified copy of this order or to show cause.

Order Date :- 11.1.2010 NS