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Union of India - Section

Section 9 in The Jamia Millia Islamia Act, 1988

9. Officers of the University.-

The following shall be the officers of the University:-
(i)the Amir-i-Jamia (Chancellor);
(ii)the Shaikh-ul-Jamia (Vice-Chancellor);
(iii)the Naib Shaikh-ul-Jamia (Pro-Vice-Chancellor);
(iv)the Musajjil (Registrar);
(v)the Deans of Faculties;
(vi)the Dean of Students' Welfare;
(vii)the Finance Officer; and
(viii)such other officers as may be declared by the Statutes to be officers of the University.